NARENDRA KUMAR JAIN
3,486 recorded High Court judgment(s) · 2005–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 3486 |
Disposal nature
| DISMISSED | 1873 |
| DISPOSED OF | 673 |
| ALLOWED | 489 |
| PARTLY ALLOWED | 153 |
| PEREMPTORY | 91 |
| WITHDRAWN | 85 |
| MODIFIED | 33 |
| TRANSFERRED | 32 |
Recent judgments
- DR ASHISH SINGHAL v. STATE OF RAJASTHAN AND ORS — Rajasthan High Court (2014-12-04)
- NARENDRA CHOUDHARY v. STAFF SELECTION COMMI AND ANR — Rajasthan High Court (2014-05-26)
- OM PRAKASH v. SMT MOHINI URF MEENA — Rajasthan High Court (2014-04-09)
- ARASTOON v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2013-10-03)
- RAJESH PAUL v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2013-10-03)
- GOPAL LAL AND ORSD v. STATE OF RAJASTHAN AND ANR. — Rajasthan High Court (2013-09-30)
- RAMESH CHAND VYAS v. SURAJ MAL LADHA AND ORS — Rajasthan High Court (2013-09-27)
- SHIVRAJ SHARMA v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2013-09-26)
- BRIJ MOHAN v. STATE OF RAJASTHAN AND ANR. — Rajasthan High Court (2013-09-26)
- ABDUL WAHID AND ANR v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2013-09-25)
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