NANI TAGIA,. SUNIL DUTTA MISHRA

24 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Vishal Gupta v. Nandita — Patna High Court (2026-02-06)
• DINESH SINGH v. STATE OF BIHAR — Patna High Court (2026-01-29)
• KUWAR SINGH v. STATE OF BIHAR — Patna High Court (2026-01-29)
• SUDHIR MANDAL v. STATE OF BIHAR — Patna High Court (2026-01-29)
• PRAKASH SINGH v. STATE OF BIHAR — Patna High Court (2026-01-29)
• PRADIP KUMAR SINGH @ PRADIP KUMAR @ PRADIP SINGH v. STATE OF BIHAR — Patna High Court (2026-01-29)
• MANOJ RAI and ANR v. STATE OF BIHAR — Patna High Court (2026-01-27)
• LAL BABU SINGH v. STATE OF BIHAR — Patna High Court (2026-01-27)
• DILIP PODDAR v. STATE OF BIHAR — Patna High Court (2026-01-27)
• DHARAM PRAKASH PURSHOTTAM @ LADDU v. STATE — Patna High Court (2026-01-27)