NANI TAGIA,. SANJAY KUMAR SINGH

46 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• CHANDRIKA DAS @ CHANARIK DAS v. STATE OF BIHAR — Patna High Court (2025-12-18)
• JAGAR NATH TIWARY v. STATE OF BIHAR — Patna High Court (2025-12-18)
• JAI NARAIN RAM v. STATE OF BIHAR — Patna High Court (2025-12-18)
• Rakhi Mishra v. Ghanshyam Mishra — Patna High Court (2025-12-17)
• BHOLA TATMA and ORS v. STATE OF BIHAR — Patna High Court (2025-12-17)
• SUMAN PANDEY v. STATE OF BIHAR — Patna High Court (2025-12-17)
• RAMANAND SINGGH @ RAMNANDAN SINGH v. STATE OF BIHAR — Patna High Court (2025-12-17)
• Shyam Narayan Prasad v. Smt. Priyanka — Patna High Court (2025-12-16)
• BABULAL CHOUDHARY @ RANA CHOUDHARY and ORS v. STATE OF BIHAR — Patna High Court (2025-12-16)
• ASHOK DRIVER @ ASHOK SAO v. STATE OF BIHAR — Patna High Court (2025-12-16)