NANI TAGIA,. ANSUL

20 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SITA RAM SINGH and ORS v. STATE OF BIHAR — Patna High Court (2026-02-27)
• MITHU HARIJAN v. STATE OF BIHAR — Patna High Court (2026-02-26)
• HAIDER MIYAN v. STATE OF BIHAR — Patna High Court (2026-02-18)
• JAGDISH SHARMA @ JAGDISH SINGH v. STATE OF BIHAR — Patna High Court (2026-02-17)
• RAJARAM MAHTO v. STATE OF BIHAR — Patna High Court (2026-02-13)
• Suman Saurav v. Archana Kumari — Patna High Court (2026-02-12)
• PAWAN DEVI v. STATE OF BIHAR — Patna High Court (2026-02-11)
• UPENDRA SINGH v. STATE OF BIHAR — Patna High Court (2026-02-11)
• Padmakar Mishra v. Alok Kumar Jha, — Patna High Court (2026-02-10)
• MAHANTH YADAV and ORS v. STATE OF BIHAR — Patna High Court (2026-02-10)