NANI TAGIA

112 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• M/S S.R. Construction v. The State of Bihar — Patna High Court (2025-08-25)
• Gopal Kumar Singh v. The Canara Bank a body Corporate and Constituted under the Banking Companies Act — Patna High Court (2024-12-20)
• M/s Krishna Enterprises v. The State of Bihar — Patna High Court (2024-12-20)
• Prakash Studio, v. The State of Bihar — Patna High Court (2024-12-20)
• Sita Devi v. The State of Bihar — Patna High Court (2024-12-20)
• M/s S.S. Prasad and Sons v. The State of Bihar — Patna High Court (2024-12-20)
• M/s Abhishek Kumar Singh, v. The State of Bihar — Patna High Court (2024-12-20)
• The Bihar Public Service Commission through the Secretary, v. Dr. Eena Bahan — Patna High Court (2024-12-20)
• Rajesh Kumar v. The State of Bihar, — Patna High Court (2024-12-17)
• Naresh Singh v. The State of Bihar and Orthers — Patna High Court (2024-12-17)