NANI TAGIA

930 recorded High Court judgment(s) · 2019–2023

Courts

Gauhati High Court

930

Disposed Of	597
Allowed	110
Closed	67
Dismissed As infractuous	66
Dismissed	61
Dismissed For Non-prosecution	10
Dismissed On withdrawal no order for such liberty	9
Dismissed on withdrawal with liberty to approach again	5

BISHWA RAJBANSHI v. SHRIRAM GENERAL INSURANCE CO. LTD. AND 2 ORS. — Gauhati High Court (2023-10-12)
SUMI MEDHI AND 4 ORS. v. NEW INDIA ASSURANCE COMPANY LTD. — Gauhati High Court (2023-10-12)
SHRIRAM GENERAL INSURANCE CO. LTD. v. SODAR BHAN BIBI AND 3 ORS. — Gauhati High Court (2023-10-11)
NEW INDIA ASSURANCE CO. LTD v. MD. KHAIRUL ISLAM and ANR — Gauhati High Court (2023-10-11)
THE ORIENTAL INSURANCE CO. LTD. v. KUNJALATA DAS AND 4 ORS. — Gauhati High Court (2023-10-11)
HIMANI DAS AND 2 ORS. v. NATIONAL INSURANCE COMPANY LIMITED AND ANR. — Gauhati High Court (2023-10-11)
THE ORIENTAL INSURANCE CO. LTD. v. RITAMONI DEKA AND 3 ORS. — Gauhati High Court (2023-10-11)
NEW INDIA ASSURANCE COMPANY LTD. v. SHARDA DEVI AND ANR. H — Gauhati High Court (2023-10-11)
SUMAN DEVI AND 2 ORS. v. NEW INDIA ASSURANCE COMPANY LTD. AND ANR — Gauhati High Court (2023-10-11)
UNITED INDIA INSURANCE COMPANY LIMITED . v. SARJUBALA GHOSH AND ORS . E — Gauhati High Court (2023-10-11)