NANI TAGIA

28 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• SALEMA KHATUN @ SULEMA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-12-06)
• M/S SAI PROJECTS AND ANR v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2019-03-15)
• SRI KALYAN SARMA @ KALYAN KR. SARMA v. POONAM MAHANTA SARMA AND ANR — Gauhati High Court (2019-03-15)
• PHARMACIST FORUM OF ASSAM AND 3 ORS v. THE STATE OF ASSAM 5 ORS — Gauhati High Court (2019-03-15)
• VIVEK ANAND v. THE AUTHORIZED OFFICER, UCO BANK AND 2 ORS. — Gauhati High Court (2019-03-15)
• DR. PRATIBHA DEKA v. DR. LINEE GOSWAMI AND 3 ORS — Gauhati High Court (2019-03-15)
• SRI MANURANJAN NATH v. THE STATE OF ASSAM and 6 ORS — Gauhati High Court (2019-03-15)
• SMT. DEEPA TALUKDAR and 3 ORS. v. THE STATE OF ASSAM AND 17 ORS — Gauhati High Court (2019-03-15)
• THE STATE OF ASSAM AND ANR v. SMTI REKHA BARAH — Gauhati High Court (2019-03-15)
• PEOPLE'S COMMITTEE FOR CONSTITUTIONAL RIGHTS and ANR v. THE STATE OF ASSAM AND 12 ORS — Gauhati High Court (2019-03-14)