NANI TAGIA

124 recorded High Court judgment(s) · 2019–2023

Courts

Gauhati High Court

124

Disposed Of	106
Dismissed on withdrawal with liberty to approach again	10
Dismissed	4
Allowed	3
Closed	1

SHRI. L. PANGO PHOM @ L. BANGO v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2023-05-11)
SMTI. ADAPRO v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2023-05-01)
SMTI. PONGYU. K v. THE STATE OF NAGALAND AND 8 ORS — Gauhati High Court (2023-05-01)
SHRI. CHUBAYAPANG v. THE STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2022-11-10)
THE STATE OF NAGALAND AND 3 ORS v. SHRI. VINOKA CHISHI AND 14 ORS — Gauhati High Court (2022-11-07)
THE STATE OF NAGALAND AND 3 ORS v. SMTI. TOHULI — Gauhati High Court (2022-11-07)
L. BENNET AND 7 ORS v. THE STATE OF NAGALAND AND 8 ORS — Gauhati High Court (2022-08-25)
MR. HATHUNGO KIKON v. MR. NPFUO KIKON AND 4 ORS — Gauhati High Court (2022-08-23)
PUSHAN v. THE STATE OF NAGALAND AND 7 ORS — Gauhati High Court (2022-08-23)
MRS. SENTISENLA v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2022-08-22)