NANI TAGIA

1,558 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• Chitranjan Singh v. The Union of India — Patna High Court (2026-05-15)
• Indradeo Pandit v. The State of Bihar — Patna High Court (2026-05-15)
• Gudiya Kumari v. The State of Bihar — Patna High Court (2026-05-13)
• Shaukat Ali Khan v. The State of Bihar — Patna High Court (2026-05-06)
• Vishal Kumar Maurya v. The State of Bihar — Patna High Court (2026-05-05)
• Shashi Bhushan Kumar@Shashibhushan Kumar@Hav/59 Shashibhushan Kumar@Havaldar/59 Shashibhushan Kumar v. The State of Bihar through the Additional Chief Secretary, — Patna High Court (2026-05-04)
• Shiv Balak Baitha @ Shivbalak Baitha @ Hav/ 92 Shivbalak Baitha @ Havaldar 92 Shivbalak Baitha v. The State of Bihar through the Additional Chief Secretary, — Patna High Court (2026-05-04)
• Ram Chandra Prasad, v. The State of Bihar — Patna High Court (2026-04-27)
• Bharosa Ram v. The State of Bihar — Patna High Court (2026-04-24)
• Chandra Maulesh Kumar v. The State of Bihar — Patna High Court (2026-04-20)