NAND PRABHA SHUKLA

669 recorded High Court judgment(s) · 2023–2026

Courts

Allahabad High Court

669

Disposed off/Decided on merits	180
Allowed/Partly Allowed on merits	179
(unspecified)	132
Decided by Lok Adalat	109
DISMISSED AS WITHDRAWN	31
DISMISSED AS INFRUCTUOUS	19
Dismissed on merits	12
DISMISSED AS NOT PRESSED	5

VARIS ALI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-14)
BHANU ALIAS MANU ALIAS RISHABH CHAURASIYA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-14)
RAM KISHAN RAIKWAR AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
PAWAN THAKUR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
K.U.M.S. v. SABBIR AHMAD — Allahabad High Court (2026-05-11)
ANWAR KAMAL @ KAMAL AHMAD AND 5 OTHERS v. State of UP AND 2 OTHERS — Allahabad High Court (2026-05-11)
CHANDO AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
AMAN SHARMA AND 5 ORS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
AMANDEEP SINGH ALIAS SONU SINGH AND 4 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
ANSHUL VERMA @ ASHISH VERMA AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)