NAMIT KUMAR

9,479 recorded High Court judgment(s) · 2022–2026

Courts

Punjab & Haryana High Court

9479

BALVIR CHAND ALIAS BALBIR CHAND v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
PARVEEN KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
JASWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
KULDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
NIRMALA AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
RASHPAL KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
SUKHMINDER KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
ANKUR SHARMA AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
RUPINDER KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
SAHIL SETHI v. STATE OF PUNJAB, THROUGH ADMINISTRATIVE SECRETARY — Punjab & Haryana High Court (2026-05-29)