NAMAVARAPU RAJESHWAR RAO

3,743 recorded High Court judgment(s) · 2022–2026

Courts

Telangana High Court

3743

DISPOSED OF NO COSTS	2185
CLOSED NO COSTS	410
PARTLY ALLOWED NO COSTS	220
DISMISSED AS INFRUCTUOUS	212
ALLOWED NO COSTS	190
DISMISSED	160
WITHDRAWN	156
DISMISSED AS NON PROSECUTION	78

K.KALYANI,HYD AND 3 OTH v. MD, CDO HRD DEPT, MUMBAI AND 5 OTH — Telangana High Court (2026-05-06)
Ch.Ravi Kumar Goud v. Smt. Vadla Nagalaxmi — Telangana High Court (2026-05-06)
Kanaparthi Raj Kumar v. Kanaparthi Vandana — Telangana High Court (2026-05-01)
Smt. Lingamolla Manjula v. Smt. Ausula Meena Kumari — Telangana High Court (2026-04-30)
M/s Narne Constructions Pvt Ltd v. B Radha Krishna Rao — Telangana High Court (2026-04-28)
Sri. Myadari Nomula Ramakrishna v. Myadari Nomula Susheela — Telangana High Court (2026-04-28)
Alimela Narsimha Reddy v. Smt.Patlolla Nagamma — Telangana High Court (2026-04-28)
Smt. Bathina Vanaswi v. Sri. Dandabathula Rambabu — Telangana High Court (2026-04-20)
Dommeti Srinivasa Murthy v. M/s Youths Fraternal and Cultural Association (YFCA) — Telangana High Court (2026-04-15)
Y. Janardhan Reddy v. Shri Sandeep Kumar Sultania — Telangana High Court (2026-04-09)