LexNALIN KUMAR SRIVASTAVA
4,808 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 4808 |
Disposal nature
| Allowed/Partly Allowed on merits | 2459 |
| Disposed off/Decided on merits | 960 |
| Dismissed on merits | 712 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 230 |
| Decided by Lok Adalat | 212 |
| DISMISSED AS INFRUCTUOUS | 148 |
| DISMISSED AS WITHDRAWN | 52 |
| DISMISSED AS NOT PRESSED | 25 |
Recent judgments
- TARUN AGRAWAL v. SMT. RITIKA AGRAWAL — Allahabad High Court (2024-11-21)
- SAHABUDDIN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-14)
- CHANDAN VISHVAKARMA AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-14)
- PRATEEK SAXENA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-14)
- MOHD. ATEEK @ ATEEK v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-14)
- DHARMENDRA YADAV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-14)
- RAMNARESH YADAV AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-14)
- RAJMANI MISHRA v. STATE OF U.P. — Allahabad High Court (2023-12-13)
- RAJ KUMAR AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-13)
- MAMTA DEVI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-13)