NAJMI WAZIRI,SWARANA KANTA SHARMA

24 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• NATIONAL HIGHWAYS AUTHORITY OF INDIA v. PCL STICCO JV — Delhi High Court (2022-05-10)
• GOVT. OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY & ORS v. ANJANA — Delhi High Court (2022-05-10)
• M/S JAKKI MULL & SONS v. JAGDISH THAKRAL — Delhi High Court (2022-05-06)
• SANJU SINGH AND ORS. v. UNION OF INDIA AND ORS. — Delhi High Court (2022-05-04)
• M/S VIDHI ELECTRICAL AND ENGINEERING COMPANY v. M/S C AND S ELECTRIC LTD & ANR. — Delhi High Court (2022-05-04)
• UNION OF INDIA v. ASHWANI KUMAR — Delhi High Court (2022-05-04)
• SUJAL GUATAM & ANR v. UNION OF INDIA & ORS — Delhi High Court (2022-05-02)
• UNION OF INDIA AND ORS. v. RAVI SHANKAR KUMAR SINHA — Delhi High Court (2022-05-02)
• DR. REKHA DUTT v. EMPLOYEES STATE INUSRANCE CORPORATION & ANR — Delhi High Court (2022-05-02)
• FOCUS IMAGING AND RESEARCH CENTRE PVT LTD v. CLIX FINANCE INDIA PRIVATE LIMITED — Delhi High Court (2022-05-02)