NAJMI WAZIRI

4,283 recorded High Court judgment(s) · 2010–2025

Courts

Disposal nature

Recent judgments

• M/S PODDAR POLYMERS v. GOVT. OF NCT OF DELHI & ORS — Delhi High Court (2025-01-30)
• SH. ASHOK KUMAR KHANNA v. SMT. RUBY AND ORS. — Delhi High Court (2024-12-02)
• S.N. AWASTHI v. MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2024-11-21)
• M/S ESQUIRE EXPRESS & COURIER SERVICE v. THE UNION OF INDIA AND ORS — Delhi High Court (2024-11-18)
• KANTA KADYAN v. UNION OF INDIA AND ANR. — Delhi High Court (2024-11-18)
• RESIDENTS WELFARE ASSOCIATION F BLOCK v. SOUTH DELHI MUNICIPAL CORPORATION & ORS — Delhi High Court (2024-11-13)
• REKHA GUPTA & ANR v. SOUTH DELHI MUNICIPAL CORPOATION & ORS — Delhi High Court (2024-10-14)
• ANIL GUPTA AND ORS. v. NEW DELHI MUNICIPAL COUNCIL — Delhi High Court (2024-10-03)
• SOUTH DELHI MUNICIPAL CORPORATION v. HINDUSTAN PETROLEUM CORPORATION LIMITED — Delhi High Court (2024-10-01)
• YOGENDER SHARMA & ORS v. SOUTH DELHI MUNICIPAL CORPORATION & ORS — Delhi High Court (2024-09-10)