NAHEED ARA MOONIS,VIVEK VARMA
469 recorded High Court judgment(s) · 2020–2021
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| Allahabad High Court | 469 |
Disposal nature
| Disposed off/Decided on merits | 201 |
| Dismissed on merits | 158 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 105 |
| Allowed/Partly Allowed on merits | 5 |
Recent judgments
- RAJ SINGH ALIAS JAGTA AND OTHERS v. STATE OF U.P. — Allahabad High Court (2021-03-01)
- SHRI LAKSHMI SHANKAR YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
- PREM PRAKASH v. DAKSHINANCHAL VIDHYUT VITRAN NIGAM LTD. AND 3 OTHERS — Allahabad High Court (2020-12-18)
- MEENA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)
- SRI KANT SINGH v. SMT. PREETI PATEL — Allahabad High Court (2020-12-18)
- NAVEEN KUMAR v. State of U.P. AND ANOTHER — Allahabad High Court (2020-12-18)
- PARAMJEET SINGH GUJRAL v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-12-18)
- RAJESHWAR SINGH v. STATE OF U P AND ANOTHER — Allahabad High Court (2020-12-18)
- BHOORA @ JAVED v. THE MANAGING DIRECTOR PASCHIMANCHAL VIDYUT VITRAN KHAND MEERUT AND 4 OTHERS — Allahabad High Court (2020-12-18)
- SATYDEV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
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