LexNAHEED ARA MOONIS,VIRENDRA KUMAR SRIVASTAVA
606 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 606 |
Disposal nature
| Disposed off/Decided on merits | 400 |
| Dismissed on merits | 152 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 50 |
| (unspecified) | 3 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- LAL SAHAB SINGH v. STATE OF U.P. — Allahabad High Court (2019-05-24)
- RAM PAL v. STATE OF U.P. — Allahabad High Court (2019-04-05)
- RAJENDRA v. STATE OF U.P. — Allahabad High Court (2019-04-04)
- YASHPAL v. STATE OF U.P. — Allahabad High Court (2019-04-04)
- REKHPAL v. STATE OF U.P. — Allahabad High Court (2019-04-03)
- GANGA SINGH v. STATE OF U.P. — Allahabad High Court (2019-04-03)
- DESHRAJ SINGH v. STATE OF U.P. — Allahabad High Court (2019-03-29)
- RAJBEER ALIAS RAMBEER and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-03-28)
- VISHWANATH SINGH v. STATE OF U.P. — Allahabad High Court (2019-03-28)
- HOTI LAL v. STATE OF U.P. — Allahabad High Court (2019-03-28)