NAHEED ARA MOONIS,SUBHASH CHANDRA SHARMA

22 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Disposed off/Decided on merits	13
Dismissed on merits	7
Dismiss other than merit(DD/Non Prosec./Abated)	2

RUPENDRA PRATAP SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-23)
SMT. ANITA AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-23)
KUSHAL PARIHAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-23)
SMT. BIJENDRI v. State of U.P. AND 10 OTHERS — Allahabad High Court (2021-03-23)
MITHILESH MAURYA AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-03-23)
PURUSHOTTAM AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-03-23)
SHAKEEL AHMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-23)
SHABNAM SIKAND AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-23)
PINKI @ ASHOK v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-23)
SMT. ROHINI PANDEY AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-18)