LexNAHEED ARA MOONIS,SHASHI KANT
25 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 25 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 24 |
| Dismissed on merits | 1 |
Recent judgments
- RAM BABU v. STATE OF U.P. — Allahabad High Court (2019-01-18)
- HALEEM v. STATE — Allahabad High Court (2018-10-26)
- SHYAM LAL v. STATE OF U.P. — Allahabad High Court (2018-10-26)
- GANGA RAM v. STATE OF U.P. — Allahabad High Court (2018-10-25)
- NATHU LAL v. STATE OF U.P. — Allahabad High Court (2018-10-25)
- FUSSAN v. STATE OF U.P. — Allahabad High Court (2018-10-24)
- RATNU v. STATE OF U.P. — Allahabad High Court (2018-10-24)
- RAM RISHI v. STATE — Allahabad High Court (2018-10-22)
- RAJPAL SINGH v. STATE OF U.P. — Allahabad High Court (2018-10-12)
- SHIV RAJ SINGH v. STATE OF U.P. — Allahabad High Court (2018-10-11)