LexNAHEED ARA MOONIS,SAUMITRA DAYAL SINGH
1,761 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1761 |
Disposal nature
| Disposed off/Decided on merits | 776 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 402 |
| Dismissed on merits | 379 |
| Allowed/Partly Allowed on merits | 204 |
Recent judgments
- M/S BIRLA COR. LTD. v. THE State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-07)
- M/S BIRLA CORPORATION LIMITED v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-07)
- BALESHWAR SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-12-07)
- M/S BIRLA COR. LTD. v. THE State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-07)
- NAZAKAT v. UTTAR PRADESH POWER CORPORATION LIMITED AND 4 OTHERS — Allahabad High Court (2021-12-07)
- HARI SHANKAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-12-07)
- KAILASH PRAKASH SONKER v. State BANK OF INDIA AND ANOTHER — Allahabad High Court (2021-12-07)
- ABDUL MAJID SIDDIQI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-07)
- DURGESH SINGH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-07)
- RAMESHWARI DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-07)