LexNAHEED ARA MOONIS,RAJ BEER SINGH
50 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 50 |
Disposal nature
| Disposed off/Decided on merits | 30 |
| Allowed/Partly Allowed on merits | 9 |
| Dismissed on merits | 6 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
Recent judgments
- VEERPAL AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-05-30)
- NASARUDDIN v. STATE OF U.P. — Allahabad High Court (2020-05-30)
- AJAY KHANDELWAL v. STATE OF U.P. — Allahabad High Court (2020-05-30)
- SYED MOHD. NADEEM v. STATE OF U.P. — Allahabad High Court (2020-05-30)
- YOGESH @ JAGESH PRAJAPATI v. STATE OF U.P. — Allahabad High Court (2020-05-30)
- BAL KISHAN AGARWAL v. STATE OF U.P. — Allahabad High Court (2020-05-30)
- SRI RAM AGARWAL v. STATE OF U.P. — Allahabad High Court (2020-05-30)
- KM. DALJEET LALI v. STATE OF U.P. — Allahabad High Court (2020-05-30)
- NOOR MOHAMMAD v. STATE OF U.P. — Allahabad High Court (2020-01-20)
- GULAFSHA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-01-14)