NAHEED ARA MOONIS,PRADEEP KUMAR SRIVASTAVA

157 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

157

Disposed off/Decided on merits	138
Dismissed on merits	15
Reference Disposed off	4

ARIF RAIS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-19)
SUMAN PANDEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)
DINESH SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)
SALIGRAM AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-19)
SANGEETA SINGH AND 4 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-12-19)
SUBHAS SINGH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-19)
SHYAM YADAV AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)
RAMESH SINGH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)
GAUS MOHAMMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)
VIJAY SINGH AND 7 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-19)