NAHEED ARA MOONIS,PANKAJ BHATIA
44 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 44 |
Disposal nature
| Dismissed on merits | 21 |
| Disposed off/Decided on merits | 18 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
Recent judgments
- AKSHIT NAYYAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-02)
- HARIOM PANDEY AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-02)
- SMT. SEEMA KUMARI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-02)
- ANKUR RAI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-02)
- SMT. SINKI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-07-02)
- RAJMANI BIND v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-07-02)
- DEVENDRA PATEL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-02)
- RUDRANSH PRADHAN @ RUDRANSH KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-02)
- ANMOL KESHARWANI @ KISHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-02)
- RAJ KISHOR AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-01)
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