NAHEED ARA MOONIS,NARENDRA KUMAR JOHARI

169 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

169

Disposed off/Decided on merits	114
Dismissed on merits	49
Dismiss other than merit(DD/Non Prosec./Abated)	4
Allowed/Partly Allowed on merits	2

FIRASAT and ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-01-22)
HAFEEZ v. STATE OF U.P. — Allahabad High Court (2020-01-22)
MAJID KHAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-19)
VISHAL SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-19)
SHWETA GUPTA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-12-19)
HANIF AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-19)
SUNIL AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-19)
URMILA DEVI v. State of U.P. AND 7 OTHERS — Allahabad High Court (2019-12-19)
SMT. SYEDA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-19)
TARA SHUKLA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-19)