LexNAHEED ARA MOONIS,MANJU RANI CHAUHAN
166 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 166 |
Disposal nature
| Disposed off/Decided on merits | 163 |
| Dismissed on merits | 2 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- AJAY RAGHAV AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-01-16)
- SACHIN GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- SMT. SUMAN AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- SMT. ANGOORA DEVI AND 11 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- ANUJ KUMAR SIROHI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- NIHAL AHMAD AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- RAMU TIWARI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- AJAY PAL SINGH RAGHAV AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
- BHUPENDRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
- SHIV KUMAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)