LexNAHEED ARA MOONIS,JAYANT BANERJI
630 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 630 |
Disposal nature
| Disposed off/Decided on merits | 363 |
| Dismissed on merits | 252 |
| (unspecified) | 12 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- SHAGUFI BI AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- ANOOPA AND 2 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-07-13)
- LAVIN KUMAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- PRAKASH SHUKLA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- BOBY YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- PREMWATI @ PREMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- MANOJ SRIVASTAVA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- MANISH DEV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-13)
- SURENDRA YADAV AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-13)
- MITHUN UPADHYAY AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)