NAHEED ARA MOONIS,DINESH PATHAK

455 recorded High Court judgment(s) · 2019–2021

Courts

Allahabad High Court

455

Disposed off/Decided on merits	253
Dismissed on merits	136
Dismiss other than merit(DD/Non Prosec./Abated)	64
Reference Disposed off	1
Allowed/Partly Allowed on merits	1

SMT. NOORJAHAN AND ANOTHER v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2021-02-15)
OM KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-02-12)
UDAY PAL SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-02-12)
M/S KING CLASSIC AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2021-02-12)
SMT. SUSHMA TRIPATHI v. State of U.P. AND ANOTHER — Allahabad High Court (2021-02-12)
VIRENDRA SINGH v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2021-02-12)
SHARAFAT ALI AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-02-12)
M/S MAA VINDHYA VASINI AGENCY AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2021-02-12)
SAURABH SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2021-02-12)
RANVEER SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-02-12)