NAHEED ARA MOONIS,DEEPAK VERMA

27 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

Disposed off/Decided on merits	17
Dismiss other than merit(DD/Non Prosec./Abated)	6
Dismissed on merits	4

DEEPAK MITTAL v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-08-27)
NAND KUMAR DUBEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-27)
RAJEEV KUMAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-27)
L.K. KHURANA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-26)
NARESH KUMAR AGRAWAL v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-08-26)
IGTEDAR ALAM v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2020-08-26)
HUSAIN MIAN v. State of U.P. AND 10 OTHERS — Allahabad High Court (2020-08-26)
KISAN SAHKARI CHINI MILL LTD. v. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS — Allahabad High Court (2020-08-25)
KAMENDRA SINGH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-25)
VIJAY SINGH v. BADAN SINGH AND 5 OTHERS — Allahabad High Court (2020-08-25)