NAHEED ARA MOONIS,B.K. NARAYANA

53 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	52
Dismiss other than merit(DD/Non Prosec./Abated)	1

LOBHI ALIAS LOBHICHAND v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-01)
KHUSHNOOR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-01)
PRADEEP v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-01)
SMT. PRIYA AND 3 ORS v. State of U.P. AND 3 ORS — Allahabad High Court (2018-10-01)
PRAHLAD AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-01)
SANJEEV KUMAR PANDEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-01)
ARTI ARYA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-01)
ADIL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-01)
YOGESH SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-01)
HCP SHAILENDRA SHAH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-01)