LexNAHEED ARA MOONIS,ANIL KUMAR -IX
547 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 547 |
Disposal nature
| Disposed off/Decided on merits | 301 |
| Dismissed on merits | 219 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 15 |
| Reference Disposed off | 8 |
| (unspecified) | 3 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- DESHRAJ v. STATE OF U.P. — Allahabad High Court (2020-02-07)
- NAWAB SINGH v. STATE OF U.P. — Allahabad High Court (2020-02-07)
- JAWAHAR ALIAS BABU RAM v. STATE OF U.P. — Allahabad High Court (2020-01-17)
- SANJAY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-16)
- KUMARI UDAY SINGH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-16)
- BRIJESH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-16)
- RAMZANI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-16)
- GAYASUDEEN AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-16)
- DHARMENDRA AWASTHI AND 4 OTHERS v. State of U.P. AND 02 OTHERS — Allahabad High Court (2019-11-16)
- SACHIN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-16)