LexNAHEED ARA MOONIS,AJAI TYAGI
43 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 43 |
Disposal nature
| Disposed off/Decided on merits | 25 |
| Dismissed on merits | 14 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 4 |
Recent judgments
- SHANT DEO PANDEY AND ANOTHER v. HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED AND 2 OTHERS — Allahabad High Court (2021-07-20)
- RAJ KUMAR SONKAR v. SRI RAM TRANSPORT FINANCE COMPANY LTD. AND 2 OTHERS — Allahabad High Court (2021-07-20)
- BADAN SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-20)
- DHANPATI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-20)
- SMT. TETARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-20)
- BANSHI LAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-20)
- MAHESH CHANDRA P SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-19)
- TILAK SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-19)
- SATVEER SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-07-19)
- SANTOSH KUMAR SAHU v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-07-19)