NAHEED ARA MOONIS

1,316 recorded High Court judgment(s) · 2016–2021

Courts

Allahabad High Court

1316

Dismissed on merits	640
Allowed/Partly Allowed on merits	275
Dismiss other than merit(DD/Non Prosec./Abated)	253
Disposed off/Decided on merits	147
Reference Disposed off	1

AMIT v. State of U.P. AND ANOTHER — Allahabad High Court (2021-12-01)
SONU TIWARI @ BHARTENDU TIWARI v. State of U.P. — Allahabad High Court (2021-11-12)
SANJEEV KUMAR v. State of U.P. — Allahabad High Court (2021-11-12)
MONU YADAV @ ABHISHEK v. State of U.P. — Allahabad High Court (2021-11-12)
MANOJ v. State of U.P. — Allahabad High Court (2021-11-12)
HAZARI LAL v. State of U.P. — Allahabad High Court (2021-10-08)
RAJESH v. STATE OF UP — Allahabad High Court (2021-10-08)
BRAHMADEEN @ BRAMHADEEN VISHWAKARMA v. State of U.P. — Allahabad High Court (2021-08-06)
SALMAN KHAN v. State of U.P. — Allahabad High Court (2021-08-06)
KRISHNA KUMAR UPADHYAY @ KULDEEP v. State of U.P. — Allahabad High Court (2021-07-30)