NAGESH BHEEMAPAKA,SHAMEEM AKTHER

421 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• BEGARI , JAKKULA MYSAIAH AND 7 OTS v. THE STATE OF A.P AND 2 OTS — Telangana High Court (2022-12-29)
• G.VENKATESWARLU AND ANOTHER v. M/S. DEVELOPERS OFFICER AND 2 OTHERS — Telangana High Court (2022-12-29)
• MUKUNDLAL AGGRAWAL AND 3 OTHERS v. K.VENKATESHWARA REDDY AND 2 OTHERS — Telangana High Court (2022-12-29)
• V ALIVELAMMA, MAHABUBNAGAR AND 2 OTHERS v. P.V. PADMAVATHI, HYDERABAD AND 2 OTHERS — Telangana High Court (2022-12-29)
• Chapala Balaram v. The State of A.P. — Telangana High Court (2022-12-29)
• V. ALIVELAMMA AND 2 OTHERS v. P.V.PADMAVATHI AND 2 OTHERS — Telangana High Court (2022-12-29)
• MEKALA DAYA SAGAR REDDY v. KADAKANCHI SRINIVAS — Telangana High Court (2022-12-29)
• Kukkala Krishna v. Bhavanasi Madhavi, — Telangana High Court (2022-12-29)
• MOHD. ABDUL WAHEED KHAN, HYDERABAD AND 10 OTHERS v. K DEVA DAS, R.R.DIST AND 2 OTHERS — Telangana High Court (2022-12-28)
• J. M. Indira, (Alias Laxmi) and 3 others v. M/s Janapriya Engineers Syndicate (India) Pvt. Ltd — Telangana High Court (2022-12-28)