LexNAGESH BHEEMAPAKA
5,454 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 5454 |
Disposal nature
| DISPOSED OF NO COSTS | 1940 |
| DISMISSED AS INFRUCTUOUS | 1011 |
| DISMISSED | 679 |
| ALLOWED NO COSTS | 548 |
| DISMISSED AS NON PROSECUTION | 453 |
| CLOSED NO COSTS | 394 |
| WITHDRAWN | 282 |
| PARTLY ALLOWED NO COSTS | 61 |
Recent judgments
- Ramavaram Madhavi Reddy v. The State of Telangana — Telangana High Court (2026-05-29)
- Dr. M. Anand Kumar v. The Union of India — Telangana High Court (2026-05-29)
- Sri Santosh Kumar Kodicharla v. Union of India — Telangana High Court (2026-05-29)
- Sri. Kodi Saidulu v. The State of Telangana, — Telangana High Court (2026-05-29)
- Madapathi Ritheesh Kumar, v. The State of Telangana, — Telangana High Court (2026-05-29)
- Navya Spoorthi Gogikar v. The State of Telangana — Telangana High Court (2026-05-29)
- Dade Tulasi v. The State of Telangana — Telangana High Court (2026-05-29)
- Akshay Neemkar v. The State of Telangana — Telangana High Court (2026-05-25)
- Nukala Sunitha v. Union of India — Telangana High Court (2026-05-06)
- Nukala Vidyasagar Reddy v. Union of India — Telangana High Court (2026-05-06)