LexN.V.SHRAVAN KUMAR,UJJAL BHUYAN
35 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 35 |
Disposal nature
| DISMISSED NO COSTS | 17 |
| DISPOSED OF NO COSTS | 14 |
| DISMISSED | 2 |
| ALLOWED NO COSTS | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- DURDHANA FATIMA , SHAHZAD AND ANOTHER v. NAWAB BAHBOOD ALI KHAN — Telangana High Court (2023-04-12)
- M.LINGAMAIAH v. LATE NAWAB MAZAHARUDDIN KHAN AND OTHERS — Telangana High Court (2022-12-22)
- Nawab Akberuddin Khan v. The State of Telangana — Telangana High Court (2022-12-21)
- NAWAB. MOHD. RAFIUDDIN KHAN AND 3 OTHERS v. M.A.BARI AND ANOTHER — Telangana High Court (2022-12-14)
- Mir Abbas Khan and 2 others v. Sri. Serla Pandari, Advocate and 101 others — Telangana High Court (2022-11-29)
- A.Arundhati v. R,Kamalakar Reddy — Telangana High Court (2022-09-28)
- A.Arundhati v. R Kamalakar Reddy — Telangana High Court (2022-09-28)
- Gadudasu Praveen and 3 Others v. The State of Telangana and 3 Others — Telangana High Court (2022-08-08)
- K. Narsaiah and 18 Others v. The State of Telangana and 10 others — Telangana High Court (2022-08-08)
- Burra Shanker and 5 others v. The State of Telangana and 5 others — Telangana High Court (2022-08-08)