LexN.V.SHRAVAN KUMAR,ALOK ARADHE
62 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 62 |
Disposal nature
| DISPOSED OF NO COSTS | 38 |
| DISMISSED | 10 |
| DISMISSED AS INFRUCTUOUS | 5 |
| ALLOWED NO COSTS | 3 |
| WITHDRAWN | 2 |
| DISMISSED NO COSTS | 1 |
| DISMISSED AS NOT PRESSED | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- Kasani Shankar v. Nawab Zahir Yar Jung Bahadur (D.1) — Telangana High Court (2025-01-09)
- GANGARAJU KRISHNA MOHAN AND 3 OTHERS v. SAHABZADI SULTAN JAHAN BEGUM — Telangana High Court (2025-01-09)
- T. Srinivas Reddy, v. The State of Telangana, — Telangana High Court (2024-11-22)
- M/s.CSK Realters Pvt. Ltd. v. State of Telangana — Telangana High Court (2024-11-08)
- Shabbir Ali Khan v. The State of Telangana — Telangana High Court (2024-09-27)
- Mr. Mohd. Abdul Sohel v. Mr. Mohammed Abdul Nayeem Pasha. — Telangana High Court (2024-09-27)
- The Directorate of Enforcement v. M/s Karvy Stock Broking Limited — Telangana High Court (2024-09-13)
- Nawab Najaf Ali Khan. v. The State of Telangana, — Telangana High Court (2024-09-06)
- Kovvuri Srinivasa Reddy v. The State of Telangana — Telangana High Court (2024-06-28)
- M/s Cyrus Investments Ltd. v. Sahebzadi Hameedunnissa Begum — Telangana High Court (2024-05-01)