N.V.SHRAVAN KUMAR

9,521 recorded High Court judgment(s) · 2022–2026

Courts

Telangana High Court

9521

DISPOSED OF NO COSTS	5132
DISMISSED AS INFRUCTUOUS	973
CLOSED NO COSTS	799
WITHDRAWN	712
DISMISSED AS NON PROSECUTION	676
ALLOWED NO COSTS	568
DISPOSED OF AS INFRUCTUOUS	403
DISMISSED	207

M/s. Pets Care Super Speciality Hospital v. The State of Telangana — Telangana High Court (2026-05-06)
Smt. D. Swapna v. The State of Telangana — Telangana High Court (2026-05-05)
Girish Kumar v. The State Of Telangana — Telangana High Court (2026-04-29)
Gallola Ravi Kumar v. The Principal Secretary to Government — Telangana High Court (2026-04-28)
Gurram Janardhan Reddy v. The Ibrahimpatnam Municipality — Telangana High Court (2026-04-24)
Devi Sri Ista Ankam v. The State of Telangana — Telangana High Court (2026-04-21)
Sri Chakali Venkateshwarulu v. Sri .Golla Sunkanna — Telangana High Court (2026-04-17)
Smt.B. Reena Saxena v. The State of Telangana — Telangana High Court (2026-04-16)
A. Ravinder Goud v. The State of Telangana — Telangana High Court (2026-04-16)
Shabad Srinivas Rao v. The State of Telangana — Telangana High Court (2026-04-16)