LexN.V.RAMANA,VILAS V.AFZULPURKAR
736 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 735 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 280 |
| DISPOSED OF NO COSTS | 193 |
| DISMISSED AS INFRUCTUOUS | 63 |
| ALLOWED NO COSTS | 58 |
| WITHDRAWN | 54 |
| DISMISSED NO COSTS | 46 |
| CLOSED NO COSTS | 27 |
| DISMISSED FOR DEFAULT | 6 |
Recent judgments
- Alla Venkata Krishna Reddy, v. The Government of Andhra Pradesh, — Telangana High Court (2013-08-30)
- M / s Sri Venkateswara Granites, v. M/ s Veerabhadra Granites, — Telangana High Court (2013-08-30)
- M/s Sri Venkateswara Granites, v. M/s Land Mark Developers, — Telangana High Court (2013-08-30)
- Mr. Khaja Shah Osman Ali, v. The State of Andhra Pradesh, — Telangana High Court (2013-08-30)
- Miss Tamima Azmi, D/o. Late Mohd.Mohtasham Azmi v. Kotak Mahindra Old Mutual Life Insurance Ltd — Telangana High Court (2013-08-30)
- Miss Tamima Azmi, v. Kotak Mahindra Old Mutual Life Insurance Ltd., — Telangana High Court (2013-08-30)
- Miss Sameena Azmi, D/o. Late Mohd. Mohtasham Azmi, v. M/s. Allianz Bajaj Life Insurance Company Ltd., — Telangana High Court (2013-08-30)
- N.Chandrakala v. The Government of Andhra Pradesh Rep by its Secretary — Telangana High Court (2013-08-30)
- Mohd. Azam v. Kotak Mahindra Old Mutual Life Insurance Ltd., — Telangana High Court (2013-08-30)
- M/s Landmark Developers, v. M/s Veerabhadra Granites, rep. by its Proprietor, — Telangana High Court (2013-08-30)