LexN.V.RAMANA,P.DURGA PRASAD
1,082 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1079 |
| Andhra Pradesh High Court | 3 |
Disposal nature
| DISMISSED | 335 |
| ALLOWED NO COSTS | 184 |
| PARTLY ALLOWED NO COSTS | 136 |
| DISMISSED NO COSTS | 107 |
| WITHDRAWN | 105 |
| CLOSED NO COSTS | 88 |
| DISPOSED OF NO COSTS | 62 |
| DISMISSED AS INFRUCTUOUS | 23 |
Recent judgments
- Smt. Sunkari Padma, v. The Government of Andhra Pradesh, Rep.by its Principal — Telangana High Court (2013-02-19)
- The Vice-Chairman AND Managing Director v. Tirumala Venkateswar Housing Socty.Ltd. — Telangana High Court (2013-02-19)
- Nalabala Srinu , Srinu, v. The State of A.P., — Telangana High Court (2013-02-19)
- Kaku Malyadri, v. The State of A.P., — Telangana High Court (2013-02-19)
- Kunipuram Sailoo, v. The State of A.P., through Police, — Telangana High Court (2013-02-19)
- Smt. R. Sailaja, v. The Government of Andhra Pradesh, — Telangana High Court (2013-02-18)
- Vanjivaka Subrahmanyam, v. The State of A.P., — Telangana High Court (2013-02-18)
- B.Sudharshanam, v. The State of A.P, — Telangana High Court (2013-02-18)
- Devarakonda Valeswara Rao, v. The State of A.P., — Telangana High Court (2013-02-13)
- Smt.P.Chandramani, v. The Station House Officer, — Telangana High Court (2013-02-13)