LexN.V.RAMANA,NOUSHAD ALI
31 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 31 |
Disposal nature
| PARTLY ALLOWED NO COSTS | 10 |
| ALLOWED NO COSTS | 4 |
| WITHDRAWN | 4 |
| DISMISSED | 3 |
| DISMISSED NO COSTS | 3 |
| DISPOSED OF NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| ORDERED | 1 |
Recent judgments
- Government of Andhra pradesh, v. Institution of A.P. Lokayukta AND Upa Lokayukta, — Telangana High Court (2013-03-08)
- Lukka Ravi Kumar, v. The State Inspector of Police, Ponnur Town, — Telangana High Court (2012-04-27)
- Chilaka Chandra Sekhar, v. The Director General of Police — Telangana High Court (2012-04-12)
- The Oriental Insurance Company Limited, v. Raavi Neeraja , Rajani, — Telangana High Court (2010-12-24)
- Raavi Neeraja (alias Rajani) v. Sri Raavi Venkateswara Rao, Ex-MLA — Telangana High Court (2010-12-24)
- The Oriental Insurance Co. Ltd., v. Raavi Neeraja , Rajani — Telangana High Court (2010-12-24)
- Raavi Neeraja (alias Rajani) v. Sri Raavi Venkateswara Rao, Ex-MLA — Telangana High Court (2010-12-24)
- The New India Assurance Company Limited, v. Smt. Raavi Neeraja , Rajani — Telangana High Court (2010-12-24)
- State of A.P., v. Anand Prabath Cooperative Housing Society, — Telangana High Court (2010-11-26)
- Setty Chandra Sekhar v. Mohd Ghouse — Telangana High Court (2010-03-26)