LexN.V.RAMANA,K.S.APPA RAO
379 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 379 |
Disposal nature
| DISMISSED | 94 |
| PARTLY ALLOWED NO COSTS | 82 |
| DISMISSED NO COSTS | 61 |
| ALLOWED NO COSTS | 53 |
| DISPOSED OF NO COSTS | 37 |
| WITHDRAWN | 27 |
| CLOSED NO COSTS | 11 |
| DISMISSED FOR DEFAULT | 6 |
Recent judgments
- K. Yedukondalu v. Dr. Rednam Ali Krishna — Telangana High Court (2013-02-22)
- M/S RRD Roofing and Trading [P} Limited, v. DRS WAREHOUSING (SOUTH) PRIVATE LIMITED — Telangana High Court (2012-06-22)
- Mekala Sivaiah, v. The State of A.P., — Telangana High Court (2012-06-22)
- Jugnak Maru v. The Superintendent of Police, — Telangana High Court (2012-06-08)
- Mohammed Mansoor Ahmed, v. The State of A.P., — Telangana High Court (2012-06-08)
- Guduru Mani v. The Superintendent of Police, — Telangana High Court (2012-06-07)
- Gottimukkala Edukodalu, v. The State of Andhra Pradesh, — Telangana High Court (2012-06-07)
- B. Santosh Kumar v. Government of Andhra Pradesh, — Telangana High Court (2012-06-06)
- Indrala Yellamma, v. The State of Andhra Pradesh — Telangana High Court (2012-06-06)
- The State of Andhra Pradesh, v. Poluru Challaiah, — Telangana High Court (2012-06-06)