N.V.RAMANA,K.G.SHANKAR
22 recorded High Court judgment(s) · 2011–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 22 |
Disposal nature
| ALLOWED NO COSTS | 6 |
| DISMISSED | 5 |
| WITHDRAWN | 4 |
| DISMISSED AS INFRUCTUOUS | 2 |
| CLOSED NO COSTS | 2 |
| DISMISSED FOR DEFAULT | 1 |
| DISMISSED NO COSTS | 1 |
| PARTLY ALLOWED NO COSTS | 1 |
Recent judgments
- The State of Andhra Pradesh, v. Talagana Purushottam, — Telangana High Court (2013-03-22)
- Md. Ishaq, v. Government of Andhra Pradesh — Telangana High Court (2013-03-22)
- Tekam Shankar, v. The State of A.P., — Telangana High Court (2013-03-22)
- Donthi Saritha v. The State of Andhra Pradesh — Telangana High Court (2013-03-08)
- Allam Yellama, v. The Operation on Special Duty, — Telangana High Court (2013-03-08)
- Maddi Kameswari v. The Superintendent of Police, — Telangana High Court (2013-03-08)
- Guguloth Sammaiah , Bucha Naik, v. The State of Andhra Pradehs, — Telangana High Court (2013-03-08)
- Saleh Bahameed v. The Director General of Police, — Telangana High Court (2013-03-07)
- Smt. Fareeda Sultana v. Government of Andhra Pradesh, Rep by its Principal Secretary — Telangana High Court (2013-03-04)
- Penugonda Pedda Bheemanna, v. The State of A.P., through SHO., Khanapur P.S., Adilabad — Telangana High Court (2013-03-04)
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