LexN.V.RAMANA,B.N.RAO NALLA
44 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 44 |
Disposal nature
| DISMISSED | 14 |
| ALLOWED NO COSTS | 14 |
| CLOSED NO COSTS | 5 |
| WITHDRAWN | 4 |
| PARTLY ALLOWED NO COSTS | 2 |
| DISPOSED OF NO COSTS | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED NO COSTS | 1 |
Recent judgments
- Pasula Narasimna, v. The State of A.P., — Telangana High Court (2013-02-15)
- Kambalapally Yadagiri Reddy, v. The State of A.P., — Telangana High Court (2012-12-21)
- Ganganaboina Madan Kumar, v. The State of A.P., — Telangana High Court (2012-11-30)
- N.Rami Reddy v. The Commissioner of Police, — Telangana High Court (2012-11-30)
- P. Uma Devi v. The Commissioner of Police — Telangana High Court (2012-11-30)
- Abdul Mosin , Santosh v. The Superintendent of Police — Telangana High Court (2012-11-30)
- B.Payani , C.Palani, v. The State of A.P., — Telangana High Court (2012-11-29)
- Panyala Sai Kiran Goud, S/o Panyal Yada Goud, v. The Government of Andhra Pradesh, represented by the — Telangana High Court (2012-11-15)
- State of A.P., v. Pusa Sreenivasulu, — Telangana High Court (2012-11-15)
- Peddiniti Kumari, v. State of Andhra Pradesh, Rep. by its Principal Secretary — Telangana High Court (2012-11-15)