N.V.RAMANA,B.CHANDRA KUMAR
65 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 65 |
Disposal nature
| DISMISSED | 16 |
| ALLOWED NO COSTS | 12 |
| DISMISSED NO COSTS | 10 |
| DISPOSED OF NO COSTS | 9 |
| WITHDRAWN | 6 |
| CLOSED NO COSTS | 5 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- P. Bangaru Raju , Bangaraiah v. P. Manasa , Kavitha — Telangana High Court (2012-01-20)
- Mohd. Waheeduddin Khan v. Smt. Khursheed Begum — Telangana High Court (2011-04-20)
- The Chairman AND Managing Director v. Union of India — Telangana High Court (2011-04-20)
- Smt.Shanti Stella Francis v. Alfred Powel, S/o.Titus Powell, Aged 42 Years — Telangana High Court (2011-04-20)
- United Spirits Ltd., a Company incorporated under the v. M/s. Paras Collins Distilleries Pvt. Ltd. a Company — Telangana High Court (2011-04-20)
- R. Venkata Reddy v. K. Manikyamma — Telangana High Court (2011-04-20)
- Kancherla Ratna Prasad, v. Kancherla Santhi, — Telangana High Court (2011-04-20)
- Potnuru Suguna Vani v. Potnuru Krupanandam — Telangana High Court (2011-03-04)
- Malini Bayanna v. Vikram Akula — Telangana High Court (2011-02-25)
- M/s.Trinethra Superretail Private Limited v. Mee Trinetra Trading Private Limited — Telangana High Court (2011-02-18)
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