LexN.V.RAMANA
15,552 recorded High Court judgment(s) · 2000–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 15545 |
| Andhra Pradesh High Court | 7 |
Disposal nature
| DISPOSED OF NO COSTS | 5380 |
| ALLOWED NO COSTS | 2385 |
| DISMISSED NO COSTS | 1951 |
| DISMISSED AS INFRUCTUOUS | 1896 |
| WITHDRAWN | 1262 |
| DISMISSED | 1257 |
| CLOSED NO COSTS | 1071 |
| DISMISSED FOR DEFAULT | 259 |
Recent judgments
- K.C.Prabhakar v. Sri N Ramachandra Reddy — Telangana High Court (2013-08-30)
- Dharavath Somamma v. Mr. Srinivasa Reddy — Telangana High Court (2013-08-30)
- Shaik Rehamtulla Sheib, v. P. Rama Krishna — Telangana High Court (2013-08-08)
- Sripathi Rajaram v. Sri Ashok, — Telangana High Court (2013-07-26)
- Jamalla Ramesh, v. Mr. B. Sridhar, IAS, — Telangana High Court (2013-07-19)
- Sri Chaitanya College of Elementary Education (D.Ed.,), v. Sri K.L.Hashim, — Telangana High Court (2013-07-05)
- Andhra Pradesh Fertilizer Mixtures Manufacturers v. V.Usha Rani — Telangana High Court (2013-06-28)
- Andhra Pradesh Fertilizer Mixtures Manufactures Association v. The Government of Andhra Pradesh,rep.by its — Telangana High Court (2013-06-28)
- Sri Pulugam Atchi Reddy, v. kankam chendra sekhar — Telangana High Court (2013-06-28)
- C.Dakashinamurthy v. S. Swami — Telangana High Court (2013-06-21)