N.V.BALASUBRAMANIAN, V.S.SIRPURKAR

20 recorded High Court judgment(s) · 2002–2002

Courts

Disposal nature

Recent judgments

• SHRI M.CT. MUTHIAH HUF II v. THE COMMISIONER OF — Madras High Court (2002-10-10)
• THE COMMISSIONER OF v. SHRI M.CT. MUTHIAH (HUF) — Madras High Court (2002-10-10)
• D B MADAN v. THE COMMR OF INCOME TAX — Madras High Court (2002-09-18)
• M/S GEORGE MAIJO & CO., v. THE COMMR. OF INCOME TAX, — Madras High Court (2002-09-18)
• THE COMMISSIONER OF WEALTH TAX v. SHRI N.R.SRINIVASAN, — Madras High Court (2002-08-12)
• P.BALAMMAL v. THE CONTROLLER OF ESTATE — Madras High Court (2002-08-12)
• THE COMMR.OF WEALTH-TAX, v. N.R.SRINIVASAN — Madras High Court (2002-08-12)
• SHRI S.GURUNATHAN CHETTIAR v. THE COMMR OF WEALTH TAX — Madras High Court (2002-08-07)
• M/S.G.A.VASANT,MADRAS. v. THE COMMISSIONER OF IT,TN, — Madras High Court (2002-07-31)
• WA/981/1996 of Vs — Madras High Court (2002-07-29)