N.V.BALASUBRAMANIAN, K.RAVIRAJA PANDIAN

40 recorded High Court judgment(s) · 2002–2002

Courts

Disposal nature

Recent judgments

• TC/196/1999 of Vs — Madras High Court (2002-12-31)
• TC/171/1999 of Vs — Madras High Court (2002-12-31)
• TC/170/1999 of Vs — Madras High Court (2002-12-31)
• TC/212/1999 of Vs — Madras High Court (2002-12-31)
• M/S. THE TN CO-OP MILK v. S/TN EP BY DY COMMSNR (CT), CH — Madras High Court (2002-12-18)
• TC/33/1999 of Vs — Madras High Court (2002-12-18)
• WP/3018/2001 of Vs — Madras High Court (2002-12-18)
• TC/72/1999 of Vs — Madras High Court (2002-12-18)
• TC/71/1999 of Vs — Madras High Court (2002-12-18)
• WP/3019/2001 of Vs — Madras High Court (2002-12-18)