LexN.V.BALASUBRAMANIAN
20 recorded High Court judgment(s) · 2000–2003
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 20 |
Disposal nature
| (unspecified) | 20 |
Recent judgments
- DR.S.SHANTHI v. THE DIRECTOR OF MEDICAL — Madras High Court (2003-09-29)
- DR.K.P.MANIMARAN v. THE STATE OF TN REP BY ITS — Madras High Court (2003-09-29)
- DR.R.RAVINDRAN v. GOVERNMENT OF TAMIL NADU, — Madras High Court (2003-09-29)
- DR.R.ILAYARAJA v. STATE OF TAMIL NADU REP BY ITS — Madras High Court (2003-09-29)
- TAMIL NADU BRICK INDUSTRIES, v. STATE, REP.BY COLLECTOR, — Madras High Court (2002-12-20)
- (3+3 COPIES OF TYPED JT FILED) v. SRI KANCHAPESWARASWAMY NAGAR — Madras High Court (2002-11-15)
- N.RATHINA REDDY v. N.RANI AMMAL — Madras High Court (2002-11-01)
- GOPAL GOUNDER v. ARUNACHALA GOUNDER — Madras High Court (2002-07-12)
- CMA/2036/2000 of Vs — Madras High Court (2002-06-03)
- CMP/19428/2000 of Vs — Madras High Court (2002-06-03)