N.V.ANJARIA, . VAIBHAVI D. NANAVATI

49 recorded High Court judgment(s) · 2020–2021

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	24
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	7
27-WITHDRAWN @ ADM.STAGE	7
33-CA DISPOSED OF	3
40-WITHDRAWN @ FH	3
56-DISPOSED AT ADMISSION STAGE	2
26-DISMISSED @ ADM.STAGE	1
35-ANY OTHER MODE @ ADM.STAGE	1

PATEL VINODBHAI KHODIDAS v. PATEL PRAVINBHAI KACHARABHAI — Gujarat High Court (2021-03-26)
M/S SUMEET FACILITIES PVT. LTD. v. U N MEHTA INSTITUTE OF CARDIOLOGY AND RESEARCH — Gujarat High Court (2020-12-23)
M/S SISAI FIBRES PVT. LTD. THROUGH NARESH FOOLCHAND AGGARWAL v. STATE OF GUJARAT — Gujarat High Court (2020-12-23)
KESHAVLAL PRABHUDAS PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-23)
AMRUTBHAI MARGHABHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-23)
RAMANBHAI NARANBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-21)
KALURAM BULAJI NAI (SEN) v. RELIANCE GENERAL INSURANCE COMPANY LIMITED — Gujarat High Court (2020-12-21)
DHABUBEN DHAULAJI THAKOR v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-18)
JAYANTISUPER CONSTRUCTION PVT. LTD. v. SARDAR SAROVAR NARMADA NIGAM LTD. — Gujarat High Court (2020-12-18)
LEGAL HEIRS OF DECEASED KESHAJI DHOLAJI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-18)