N.V.ANJARIA, . SANDEEP N. BHATT
130 recorded High Court judgment(s) · 2021–2024
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| Gujarat High Court | 130 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 57 |
| 27-WITHDRAWN @ ADM.STAGE | 11 |
| 33-CA DISPOSED OF | 11 |
| 26-DISMISSED @ ADM.STAGE | 11 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 10 |
| 56-DISPOSED AT ADMISSION STAGE | 8 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 7 |
| 40-WITHDRAWN @ FH | 5 |
Recent judgments
- RAJULA NAGARPALIKA v. GIRISHBHAI LALJIBHAI RATHOD — Gujarat High Court (2024-01-23)
- RAJNIKANT VADILAL RANA v. GRISHMABEN SHRIKANT RANA — Gujarat High Court (2022-12-23)
- CHETAN GEMS PVT LTD v. DEPUTY DIRECTOR , DIRECTORATE OF ENFORCEMENT — Gujarat High Court (2022-12-20)
- GOPALBHAI SHYAMJIBHAI THUMAR v. DEPUTY DIRECTOR — Gujarat High Court (2022-12-20)
- PRAVINKUMAR RATNABHAI AJUDIYA v. DEPUTY DIRECTOR — Gujarat High Court (2022-12-20)
- NANDUBEN KANUBHAI PATEL v. KANUBHAI @ KANIYALAL SHANKARBHAI @ SAKALCHAND PATEL — Gujarat High Court (2022-12-20)
- PATEL PRIYANKKUMAR VISHNUBHAI KUBERDAS v. PATEL POOJABEN PRIYANKKUMAR AND D/O RAJNIBHAI KANTILAL — Gujarat High Court (2022-12-20)
- HIMANI GEMS v. DEPUTY DIRECTOR — Gujarat High Court (2022-12-20)
- VINODBHAI VALJIBHAI CHAVDA v. HANSABEN W/O VINODBHAI CHAVDA AND D/O KHIMJIBHAI PARMAR — Gujarat High Court (2022-12-19)
- ALPESHBHAI VITTHALBHAI PARMAR v. JAGRUTIBEN ALPESHBHAI PARMAR — Gujarat High Court (2022-12-16)
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